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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in Tamil Nadu Infrastructure Development Rules, 2012

(1)Non-officials who are specially invited by the Chairperson to attend meetings of the Board or of the Executive Committee or who are members of any other Committee constituted under Section 12 of the Act, shall be paid sitting fees of Rs.3000/- for each meeting they attend.