Himachal Pradesh High Court
Acc Ltd. vs . Excise & Taxation Commissioner & Ors. on 17 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
ACC Ltd. Vs. Excise & Taxation Commissioner & Ors.
CMP No. 5582 of 2022 in CWP No. 3662 of 2012 .
17.05.2022 Present: Mr. Goverdhan Lal Sharma, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Shiv Pal Manhans Additional Advocates General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for the respondents-State.
r CMP No. 5582 of 2022 Heard. Taking into consideration the peculiar facts and circumstances of the case, the instant application for early hearing of the petition is allowed. The application stands disposed of.
CWP No. 3662 of 2012List alongwith COPC No. 34 of 2018, CR No.3 of 2007, CWP 1404 of 2012, CWP No. 22 of 2007, CWP No. 5435 of 2012 and CWP No. 6039 of 2012 before the Hon'ble appropriate Bench on 23rd August, 2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 17th May, 2022 (himani/raman) ::: Downloaded on - 17/05/2022 20:13:41 :::CIS