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[Cites 0, Cited by 0] [Section 10C(4)] [Section 10C] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10C(4)(e) in Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Hydro Generation Tariff) Regulations, 2011

(e)provisions related to interest and finance charges, as specified in Regulation 17, shall not be applicable to the extent of financial support provided through consumer contribution, deposit work, capital subsidy or grant.]