Himachal Pradesh High Court
Rani Devi vs . Surinder Lal Sood And on 17 November, 2023
Author: Mamidanna Satya Ratna Sri Ramachandra Rao
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao
Rani Devi vs. Surinder Lal Sood and others alongwith connected matters .
RSA No. 2 of 2018 alognwith RSA No. 26and 127 of 2018 RSA No. 2 of 2018 17.11.2023 Present: Mr. Aman Sood, Advocate, for the appellant.
of Mr. Ajay Kumar Sharma, Advocate for respondents No.1 (a), 1 (b), 1 (d) and 1 (e). None for respondent No.2.
rt RSA No. 26 of 2018 Mr. Aman Sood, Advocate, for the appellant. None for respondent No.1.
RSA No. 127 of 2018 Mr. Ajay Kumar Sharma, Advocate, for the appellant.
None for respondent No.1.
Mr. Aman Sood, Advocate, for respondents No.2 and 5.
CMP.M No. 1145 of 2021 in RSA No. 2 of 2018 This application is filed to bring on record the LRs of deceased 7th respondent. Notice was issued to the proposed LRs of said deceased respondent and as per Registry endorsement, all of them have been served, but there is no representation on their behalf. Therefore, this application is allowed and the LRs of deceased 7th respondent are brought on record in this RSA.
::: Downloaded on - 20/11/2023 20:31:31 :::CISCMP.M No. 1153 of 2021 in RSA No. 26 of 2018 .
This application is filed to bring on record the LRs of deceased 11th respondent. Notice was issued to the proposed LRs of said deceased respondent and as per Registry endorsement, all of them have been served, but of there is no representation on their behalf. Therefore, this application is allowed and the LRs of deceased 11th rt respondent are brought on record in this RSA.
RSA Nos. 2, 26 & 127 of 2018 Learned counsel for the appellant(s) shall take steps to bring on record the LRs of deceased respondent (respondent no.1 in RSA nos. 26 and 127 of 2018 and respondent no.2 in RSA no. 2 of 2018) by the next date of hearing.
Learned counsel for the appellant shall within one week take steps for the service of respondent No.3 (c) in RSA No. 127 of 2018.
List on 01.03.2024.
( M.S. Ramachandra Rao ) Chief Justice 17th November, 2023 (priti) ::: Downloaded on - 20/11/2023 20:31:31 :::CIS