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[Cites 0, Cited by 0] [Section 29(7)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(7)(vii) in The Bangalore Metro Railway (General) Rules, 2011

(vii)In case, there is no following train, the Traffic Controller shall arrange to provide a rescue train operator from the leading direction train, if necessary, as provided in special instructions.