Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(3)(c) in Assam Agricultural Engineering Service Rules, 1983

(c)For promotion to the cadre of Executive Engineer, Agriculture an officer shall have-
(i)the minimum educational qualification of a degree in agriculture engineering or in civil or mechanical engineering or passed Parts A and B of the Associate Membership Examination of the Institution of Engineers (India); and
(ii)experience as a Sub-divisional Agricultural Engineer/Assistant Agricultural Engineer for a minimum period of 6 years on the first January of the year of promotion.