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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(33) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(33)The Renewable Purchase Obligation of the Distribution Licensee shall be as per the order issued by the Commission from time to time.AT&C Losses