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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Tamilnadu - Subsection

Section 73(2)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)Where the society has to entrust its printing work to a printing press other than a co-operative printing press or a printers' service industrial co-operative society, such entrustment shall be made only after calling for quotations or tender: