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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(o) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(o)"year" means a continuous period of twelve months commencing from 1st day of April of a year and ending with 31st day of March of the next year.