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[Cites 3, Cited by 19]

Bombay High Court

Association Of The Managements Of Un ... vs Higher And Technical Education Dept. ... on 25 October, 2023

Author: Nitin Jamdar

Bench: Nitin Jamdar

                                                                      Board Sr.No.:-33

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 15519 OF 2022

 K. K. Wagh Education Society Hirabai Haridas ....PETITIONER
 Vidyanagari, Thro. Its Secretary And Ors
              V/S
 Union Of India Thr Its Secretary Ministry Of ....RESPONDENT

Social Justice And Empowerment And Ors WITH WRIT PETITION NO. 12067 OF 2023 Association Of The Managements Of Un Aided....PETITIONER Engineering Colleges And Ors V/S Higher And Technical Education Dept. Thr Its....RESPONDENT Principal And Ors WITH WRIT PETITION NO. 15524 OF 2022 Association Of The Management Of Aided ....PETITIONER Engineering Colleges And Ors V/S Union Of India Thr Its Secretary Ministry Of ....RESPONDENT Social Justice And Empowerment And Ors WITH WRIT PETITION NO. 15527 OF 2022 Association Of The Management Of Page 1/3 ::: Uploaded on - 26/10/2023 ::: Downloaded on - 27/10/2023 02:21:05 ::: Polytechnics V/S Union Of India Thr Its Secretary Ministry Of ....RESPONDENT Social Justice And Empowerment And Ors WITH WRIT PETITION NO. 15520 OF 2022 Association Of The Managements Of ....PETITIONER Agriculture And Agricultre Alied College Thro.cheif Off. And Ors V/S Union Of India Thhr Its Secretaru Ministry Of....RESPONDENT Social Justice And Empowerment And Ors WITH WRIT PETITION NO. 12056 OF 2023 Association Of The Management Of Agriculture....PETITIONER And Agriculture Allied Colleges And Ors V/S Higher And Technical Education Dept. Thru Its ....RESPONDENT Principal Secretary, Govt. Of Maharashtra And Ors WITH WRIT PETITION NO. 12041 OF 2023 Association Of Management Of Polytechnics ....PETITIONER And Ors V/S Higher And Technical Education Dept. Thru Its ....RESPONDENT Principal Secretary, Govt. Of Maharashtra And Ors ....PETITIONER Page 2/3 ::: Uploaded on - 26/10/2023 ::: Downloaded on - 27/10/2023 02:21:05 ::: WITH WRIT PETITION NO. 12065 OF 2023 K. K. Wagh Education Society And Ors ....PETITIONER V/S Higher And Technical Education Dept. Of And ....RESPONDENT Ors CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE, JJ DATE : 25th October, 2023 P.C. :

Due to paucity of time the matter is adjourned to 30/10/2023 In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 26/10/2023 ::: Downloaded on - 27/10/2023 02:21:05 :::