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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(3) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(3)A student, after being declared successful by the Board at the Final D.H.M.S. examination and completion of internship shall be awarded the D.H.M.S. Diploma by the Board.