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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Telangana - Subsection

Section 31(2)(b) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(b)for the second and subsequent offence with imprisonment for a term which may extend to two years, or with fine which may extend to twenty thousand rupees or with both.