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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

(2)The recommendation of the Committee shall be valid and can be operated upon not withstanding the absence of anyone of its members other than the Chairman, provided the member so absenting was duly invited to attend the meeting of the Committee.