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[Cites 0, Cited by 0] [Section 179] [Entire Act]

State of Uttar Pradesh - Subsection

Section 179(1) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(1)suitable warning notices or signs required for safety of workers employed in an excavation or tunneling work shall be displayed at conspicuous place in Hindi and in a language understood by majority of such building workers;