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[Cites 0, Cited by 0] [Section 149(1)] [Section 149] [Entire Act]

State of West Bengal - Subsection

Section 149(1)(b) in The Calcutta Improvement Act, 1911

(b)make such payments as they may think fit from the said funds, by way of subsidy to persons undertaking to provide, maintain and work means of locomotion; or