Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Supreme Court - Daily Orders

Puli @ Sarala Bala Saha (D)Thr.Lrs. vs Sri Sri Mohan Jew Thr.Trustees . on 7 January, 2014

¢
Corrected

                          IN THE SUPREME COURT OF INDIA


                          CIVIL APPELLATE JURISDICTION


                     REVIEW PETITION (C) NO.2834 OF 2013
                                     IN
                        CIVIL APPEAL NO.5324 OF 2012




      PULI @ SARALA BALA SAHA (D)THR.LRS.    ....PETITIONER(S)
                                   VERSUS
      SRI SRI MADAN MOHAN JEW THR.TRUSTEES & ORS ....RESPONDENT(S)




                                    O R D E R

Application for hearing of review petition in open Court is rejected.

We have perused the Review Petition and the connected papers. We do not find any error in the order impugned, much less an apparent error on the face of the record, so as to call for its review.

The Review Petition is, accordingly, dismissed.

..........................J [CHANDRAMAULI KR. PRASAD] ..........................J [M. Y. EQBAL] NEW DELHI JANUARY 07, 2014.



CHAMBER MATTER                                                   SECTION XVI


            S U P R E M E     C O U R T   O F    I N D I A
                           RECORD OF PROCEEDINGS

REVIEW PETITION (C) NO.2834 OF 2013 IN CIVIL APPEAL NO.5324/2012 PULI @ SARALA BALA SAHA (D)THR.LRS. Petitioner(s) VERSUS SRI SRI MADAN MOHAN JEW THR.TRUSTEES & ORS. Respondent(s) (With appln.(s) for hearing of review petition in open court and office report) Date: 07/01/2014 This Petition was circulated today.

CORAM :

HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD HON’BLE MR. JUSTICE M. Y. EQBAL By Circulation UPON perusing papers the Court made the following O R D E R Application for hearing of review petition in open Court is rejected.
The Review Petition is, accordingly, dismissed in terms of the signed order.


      |       (Sanjay Kumar)        Court Master|    (Indu Satija)               |
|                                         |Assistant Registrar               |
|                                         |                                  |


(Signed order is placed on the file)