Supreme Court - Daily Orders
Puli @ Sarala Bala Saha (D)Thr.Lrs. vs Sri Sri Mohan Jew Thr.Trustees . on 7 January, 2014
¢
Corrected
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.2834 OF 2013
IN
CIVIL APPEAL NO.5324 OF 2012
PULI @ SARALA BALA SAHA (D)THR.LRS. ....PETITIONER(S)
VERSUS
SRI SRI MADAN MOHAN JEW THR.TRUSTEES & ORS ....RESPONDENT(S)
O R D E R
Application for hearing of review petition in open Court is rejected.
We have perused the Review Petition and the connected papers. We do not find any error in the order impugned, much less an apparent error on the face of the record, so as to call for its review.
The Review Petition is, accordingly, dismissed.
..........................J [CHANDRAMAULI KR. PRASAD] ..........................J [M. Y. EQBAL] NEW DELHI JANUARY 07, 2014.
CHAMBER MATTER SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (C) NO.2834 OF 2013 IN CIVIL APPEAL NO.5324/2012 PULI @ SARALA BALA SAHA (D)THR.LRS. Petitioner(s) VERSUS SRI SRI MADAN MOHAN JEW THR.TRUSTEES & ORS. Respondent(s) (With appln.(s) for hearing of review petition in open court and office report) Date: 07/01/2014 This Petition was circulated today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD HON’BLE MR. JUSTICE M. Y. EQBAL By Circulation UPON perusing papers the Court made the following O R D E R Application for hearing of review petition in open Court is rejected.
The Review Petition is, accordingly, dismissed in terms of the signed order.
| (Sanjay Kumar) Court Master| (Indu Satija) |
| |Assistant Registrar |
| | |
(Signed order is placed on the file)