Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Entire Act] Union of India - Section Section 113 in Finance Act, 1999 113. Amendment of section 130C. - In section 130C of the Customs Act, in sub-section (1), for the words and figures "under section 130", the words, figures and letter "under section 130 or section 130A" shall be substituted.
