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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(2) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(2)The Academic Council mayco-optas members,not more than three persons, for such period and in such manner, as may be prescribed so as to securead equate representation of different aspects of Fisheries Sciences.