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State of Odisha - Section

Section 5 in The Orissa Sports Talent Scholarship Rules, 2004

5. Eligibility.

- Scholarship will be awarded to the eligible students :
(a)Who must be studying in any recognised educational institution in the State of Orissa atleast for last one year or more.
(b)Who must have participated in the competition as mentioned under Rule 5-A in any one of the discipline under Rule, 5-B of the scheme.
(c)Who shall not be receiving any other scholarship/stipend for his/ her performance in Sports in the concerned year of scholarship and should not be a inmate of Sports Hostel, SAI/State Government, Centre of Excellency, etc.
(Sports Competition)