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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Kerala - Subsection

Section 31(4) in Kerala District Administration Act, 1979

(4)The president, the Vice-President and the Chairman of the Standing Committees shall be entitled while touring on public business to travelling and daily allowances at such rates as first class officers of the Government shall be entitled to from time to time.