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[Cites 0, Cited by 0] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)from Lieutenant-Commander to Commander.
(i)By Selection. - By selection from officers who have attained 2 years' seniority but not more than 8 years' seniority in the rank of Lieutenant-Commander. An officer should have served afloat for at least one year in the rank of Lieutenant-Commander or Acting Lieutenant-Commander.