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[Cites 0, Cited by 0] [Section 44P(1)] [Section 44P] [Entire Act]

State of Jharkhand - Subsection

Section 44P(1)(a) in Jharkhand Co-operative Societies Act, 2008

(a)A registered cooperative society under the Short Term Co-operative Credit Structure registered under this Act shall be eligible to be a member of a Self Supporting Affiliating Society under short term co-operative credit structure registered under this Act in accordance with the procedure prescribed and notified by the Government.