Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 44P in Jharkhand Co-operative Societies Act, 2008

44P. Membership of an affiliating society.

(1)
(a)A registered cooperative society under the Short Term Co-operative Credit Structure registered under this Act shall be eligible to be a member of a Self Supporting Affiliating Society under short term co-operative credit structure registered under this Act in accordance with the procedure prescribed and notified by the Government.
(b)A self Supporting Co-operative Society under the Short term Credit Structure registered under this Act may become the member of an affiliating society, other than Self Supporting Cooperative Society under the Short Term Credit Structure registered under this Act in accordance with the procedure prescribed under the Acts and rules.
(2)A co-operative society under the Short Term Co-operative Credit Structure may become a member of an affiliating society of its choice or leave the membership of such society.