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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Jharkhand - Subsection

Section 19(2) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

(2)The said Commissions shall, while inquiring into any matters relating to child's right under clause c(1), have the same powers as assigned to them under Sections 14 and 24 of the said CPCR Act, 2005.