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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(7) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(7)The capacity charges shall be paid by the persons covered under (1), (2), (3), (4) & (5) above including those outside the State to the generating company every month in accordance with the following formula:
(a)Total Capacity charges payable to the thermal power generating company for the: