Section 29(2) in The Employee's Deposit-Linked Insurance Scheme, 1976

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Union of India - Subsection

Section 29(2) in The Employee's Deposit-Linked Insurance Scheme, 1976

(2)Remarks for the missing A/c. No. (i.e. those in respect of employees who had left service, etc., should be given at the end).]FORM 2 (IF)EMPLOYEES' DEPOSIT-LINKED INSURANCE SCHEME, 1976(Paragraph 10)(For Exempted Establishments)Return of employees entitled for membership of the insurance fundName and Address of the Establishment .............During the month of .............................................Code No. of the Establishment .............................

Sl. No.	A/c No. as in PF	Name of the employee(in block capitals)	Father's name (or husband's name in the case of married woman)	Sex	Date of entitlement for membership	Remarks (Previous A/c No. in providence fund and particulars ofprevious employer and the amount of accumulation
1	2	3	4	5	6	7

Date ...........................Signature of the Employer or otherAuthorised Officer of the EstablishmentStamp of the EstablishmentNote.-This form should be accompanied by certified copies of the nomination(s) /and or changes therein made by each employee under Provident Fund rules of the establishment.FORM 3 (IF)EMPLOYEES' DEPOSIT-LINKED INSURANCE SCHEME, 1976(Paragraph 10)(For Exempted Establishments)Return of members of insurance fund leaving service during the month of........... 20...........Name and Address of the Establishment .............Code No. of the Establishment.......................

Sl.No	A/c No.	Name of the employee(in block capitals)	Father's name (or husband's name in the case of married woman)	Date of leaving service	Reasons for leaving service	Year-wise balance in his/her provident fund account during the three years preceding his/her death
1	2	3	4	5	6	7

Date ...........................Signature of the employer or otherauthorised officer of the establishmentStamp of the establishment|}FORM 4 (IF)EMPLOYEES' DEPOSIT-LINKED INSURANCE SCHEME, 1976(Paragraph 10)(For Exempted Establishments)Statement of contribution for the month of........... 20...........Contract Rest TotalTotal No. of Members ............................................Name and address of the establishment .............Currency period from

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Union of India - Subsection

Section 29(2) in The Employee's Deposit-Linked Insurance Scheme, 1976