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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(h) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(h)The Implementing Agency shall run AC load flows using the Basic Network, nodal generation and nodal demand. To ensure Load Generation balance, adjustment may be required to be made on the vetted generation and demand data.