Section 13(5)(a) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

(a)to ensure that no expenditure not authorized in the budget is incurred by the University otherwise than by way of investment; and

Legal Document View