Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Jammu-Kashmir - Subsection Section 28(1) in The Jammu and Kashmir State Board of Technical Education Act, 2002 (1)In the discharge of its functions under this Act, the Board shall be guided by such directions on questions of policy as may be given to it by the Government.
