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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(t) in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007

(t)"University" means the University concerned in which the particular courses are offered.
(ii)Words and expressions used but not defined in these rules shall have the same meaning assigned to them in the Andhra Pradesh Educational Institutions Regulation of Admissions and Prohibition of Capitation Fee Act, 1983 (Andhra Pradesh Act 5 of 1983) and in the Andhra Pradesh Post Graduate Engineering including Technology/ Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007.