Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Kerala - Subsection Section 14(7) in Kerala Agricultural University Act, 1971 (7)[ The member of the Legislative Assembly representing the constituency in which the Headquarters of the University is situated.] [Inserted by Act 7 of 1997.]
