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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Himachal Pradesh - Subsection

Section 38(2) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(2)The University shall be responsible for the extension education activities in the State necessary to disseminate and demonstrate to agriculturists, orchardists, farmers and others the findings of research on improved practices essential for rural uplift and to increase production on animal husbandry, agricultural products, fruits, vegetables and farm forestry.