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State of Himachal Pradesh - Section

Section 38 in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

38. Extension programmes.

(1)The extension education programmes of the University shall-
(a)make useful information based upon the findings of research available to agriculturists, orchardists, farmers and others to help and solve their problems;
(b)conduct demonstration and teaching programmes for the benefit of students, agriculturists, orchardists and farmers; and
(c)co-ordinate other functions of the University and other appropriate agencies of the State.
(2)The University shall be responsible for the extension education activities in the State necessary to disseminate and demonstrate to agriculturists, orchardists, farmers and others the findings of research on improved practices essential for rural uplift and to increase production on animal husbandry, agricultural products, fruits, vegetables and farm forestry.