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[Cites 0, Cited by 0] [Section 20(7)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(7)(iv) in The Bangalore Metro Railway (General) Rules, 2011

(iv)any over speed or failure to brake at the appropriate time results in an irrevocable emergency brake application which shall be referred to as "Coded Manual Mode",