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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 64(3) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(3)Two Members shall be appointed from amongst the persons who are holding or have held a post not below the rank of Chief Engineer and having qualification and experience in the field of Hydraulic Engineering.