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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Sanjana Chauhan vs . Cbse & Anr. on 22 June, 2022

Bench: Sabina, Satyen Vaidya

Sanjana Chauhan vs. CBSE & Anr.

.

CWP No. 5851 of 2021.

22.06.2022 Present: Mr. Atul Kumar, Advocate, for the petitioner.

Ms. Rita Goswami, Senior Advocate, with Ms. Komal Chaudhary, Advocate, for respondent No.1.

CMP No. 6305 of 2022.

Learned counsel for respondent No.1 seeks time to file reply. r As requested, list after three weeks.

(Sabina) Acting Chief Justice.

(Satyen Vaidya) Judge.

22nd June, 2022.

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