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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Karnataka - Subsection

Section 98(3) in The Karnataka Education Act, 1983

(3)If the management of an institution wants a transfer of an employee to some other institution, where there is a vacancy or if any employee of an institution, wants a transfer or if two employees apply for mutual transfer, the State Government may grant the request of the institution or of the employee as the case may be.