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State of Madhya Pradesh - Section

Section 23 in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

23. Capacity Utilisation Factor (CUF).

(1)UT norms shall be considered at 23% or more. The M.P. Power. Management Co. Ltd. shall invariably provide monthly data of generation of units by the Wind Electric Generators projects to the Commission by 20th of each month following the month of generation.