Bombay High Court
Jaipuria Buildcon Pvt. Ltd. And 2 Ors vs Tata Capital Hsg. Finance Ltd. And ... on 31 August, 2018
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEALS NO. 43 OF 2018
In
ARBITRATION PETITION 1278 OF 2016
Jaipuria Buildcon Pvt. Ltd. And 2 Ors. ....Petitioner
V/S
Tata Capital Housing Finance Ltd. And 2 Ors. ....Respondent
WITH NOTICE OF MOTION (APPEALS) LODGING NO. 1207 OF 2017 In APPEALS LODGING NO . 222 OF 2017 Jaipuria Buildcon Pvt.ltd And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Ltd And Punita ....Respondent Sharma And Anr(resps) WITH NOTICE OF MOTION (APPEALS) LODGING NO. 1208 OF 2017 In APPEALS 311 OF 2018 Jaipuria Buildcon Pvt. Ltd. And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Ltd. And Punita ....Respondent Sharma And Anr (respondent) WITH NOTICE OF MOTION (APPEALS) LODGING NO. 1209 OF 2017 In APPEALS 123 OF 2018 Page 1/12 ::: Uploaded on - 31/08/2018 ::: Downloaded on - 01/09/2018 02:57:33 ::: Jaipuria Buildcon Pvt Ltd And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Ltd And Anurag ....Respondent Tyagi And Anr (org. Res.1 & 2)) WITH NOTICE OF MOTION (APPEALS) LODGING NO. 1210 OF 2017 In APPEALS 118 OF 2018 Anugrah Saxena And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Limited And ....Respondent Anugrah Saxena And Anr.
WITH NOTICE OF MOTION (APPEALS) LODGING NO. 1211 OF 2017 In APPEALS 121 OF 2018 Jaipuria Buildcon Pvt.ltd And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Ltd And Sanjay ....Respondent Sharma And Anr(resps) WITH NOTICE OF MOTION (APPEALS) LODGING NO. 1214 OF 2017 In APPEALS 132 OF 2018 Jaipuria Buildcon Pvt. Ltd. And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Ltd. And Saurabh ....Respondent Verma And Anr (respondent) Page 2/12 ::: Uploaded on - 31/08/2018 ::: Downloaded on - 01/09/2018 02:57:33 ::: WITH NOTICE OF MOTION (APPEALS) LODGING NO. 1213 OF 2017 In APPEALS LODGING NO . 228 OF 2017 Jaipuria Buildcon Pvt Ltd And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Ltd And ....Respondent Rudraksha Banerjee And Anr (org. Res.1 & 2) WITH NOTICE OF MOTION (APPEALS) LODGING NO. 1215 OF 2017 In APPEALS 119 OF 2018 Jaipuria Buildcon Pvt.ltd And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Limited Gunjan ....Respondent Tuteja And Anr( Resps) WITH NOTICE OF MOTION (APPEALS) LODGING NO. 1217 OF 2017 In APPEALS 130 OF 2018 Jaipuria Buildcon Pvt Ltd And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Ltd And Ankit ....Respondent Saxena And Anr (org. Res No. 1 & 2) WITH NOTICE OF MOTION (APPEALS) LODGING NO. 1219 OF 2017 In APPEALS LODGING NO . 231 OF 2017 Page 3/12 ::: Uploaded on - 31/08/2018 ::: Downloaded on - 01/09/2018 02:57:33 ::: Jaipuria Buildcon Pvt.ltd And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Ltd And Vineet ....Respondent Ghai And Anr(resps) WITH APPEALS NO. 45 OF 2018 In ARBITRATION PETITION 1279 OF 2016 Jaipuria Buildcon Pvt. Ltd. And 2 Others ....Petitioner V/S Tata Capital Housing Finance Ltd. And 2 Others ....Respondent WITH APPEALS NO. 100 OF 2018 In ARBITRATION PETITION 1281 OF 2016 Jaipuria Buildcon Pvt. Ltd. And 2 Ors. ....Petitioner V/S Tata Capital Housing Finance Ltd. And 2 Ors. ....Respondent WITH APPEALS NO. 44 OF 2018 In ARBITRATION PETITION 1284 OF 2016 Jaipuria Buildcon Pvt. Ltd. And 2 Ors. ....Petitioner V/S Tata Capital Housing Finance Ltd. And 2 Ors. ....Respondent WITH APPEALS NO. 50 OF 2018 In Page 4/12 ::: Uploaded on - 31/08/2018 ::: Downloaded on - 01/09/2018 02:57:33 ::: ARBITRATION PETITION 1285 OF 2016 M/s. Jaipuria Buildcon Pvt. Ltd. And 2 Ors. ....Petitioner V/S M/s. Tata Capital Housing Finance Ltd. And 2 ....Respondent Ors.
WITH APPEALS NO. 55 OF 2018 In ARBITRATION PETITION 1282 OF 2016 M/s Jaipuria Buildcon Pvt Ltd And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Ltd And 2 Ors ....Respondent WITH APPEALS NO. 51 OF 2018 In ARBITRATION PETITION 1277 OF 2016 Jaipuria Buildcon Pvt Ltd And 2 Others ....Petitioner V/S Tata Capital Housing Finance Ltd And 2 ....Respondent Respondents WITH APPEALS NO. 48 OF 2018 In ARBITRATION PETITION 1283 OF 2016 Jaipuria Buildcon Pvt Ltd And 2 Others ....Petitioner V/S Tata Capital Housing Finance Ltd And 2 ....Respondent Respondents Page 5/12 ::: Uploaded on - 31/08/2018 ::: Downloaded on - 01/09/2018 02:57:33 ::: WITH APPEALS NO. 53 OF 2018 In ARBITRATION PETITION 1280 OF 2016 Jaipuria Buildcon Pvt. Ltd. And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Ltd. And 2 Ors ....Respondent WITH APPEALS LODGING NO. 213 OF 2017 In ARBITRATION PETITION 1276 OF 2016 Jaipuria Buildcon Pvt. Ltd. And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Ltd And 2 Ors ....Respondent WITH NOTICE OF MOTION (APPEALS) NO. 228 OF 2018 In APPEALS LODGING NO . 319 OF 2017 Jaipuria Buildcon Pvt.ltd. And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Limited And ....Respondent Vineet Ghai And Poonam Ghai (respondents) WITH NOTICE OF MOTION (APPEALS) NO. 230 OF 2018 In APPEALS LODGING NO . 321 OF 2017 Jaipuria Buuildcon Pvt. Ltd. And 2 Ors. ....Petitioner V/S Page 6/12 ::: Uploaded on - 31/08/2018 ::: Downloaded on - 01/09/2018 02:57:33 ::: Tata Capital Hsg. Finance Ltd. And Punita ....Respondent Sharma And Anr. (respondents) WITH NOTICE OF MOTION (APPEALS) NO. 232 OF 2018 In APPEALS LODGING NO . 317 OF 2017 Jaipuria Buildcon Pvt Ltd And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Ltd And ....Respondent Rudraksha Banerjeee And Anr (respondents) WITH NOTICE OF MOTION (APPEALS) NO. 233 OF 2018 In APPEALS LODGING NO . 324 OF 2017 Jaipuria Buildcon Pvt. Ltd. And 2 Ors. ....Petitioner V/S Tata Capital Hsg. Finance Ltd. And Saurabh ....Respondent Verma And Anr.
WITH NOTICE OF MOTION (APPEALS) NO. 238 OF 2018 In APPEALS LODGING NO . 318 OF 2017 Jaipuria Buildcon Pvt. Ltd. And 2 Ors. ....Petitioner V/S Tata Capital Housing Finance Ltd. And Gunjan ....Respondent Tuteja And Anr (respondents) WITH NOTICE OF MOTION (APPEALS) NO. 239 OF 2018 Page 7/12 ::: Uploaded on - 31/08/2018 ::: Downloaded on - 01/09/2018 02:57:33 ::: In APPEALS LODGING NO . 325 OF 2017 Jaipuria Buildcon Pvt. Ltd. And 2 Ors. ....Petitioner V/S Tata Capital Housing Finance Ltd. And Ankit ....Respondent Saxena And Anr.
WITH NOTICE OF MOTION (APPEALS) NO. 241 OF 2018 In APPEALS LODGING NO . 323 OF 2017 Jaipuria Buuildcon Pvt. Ltd. And 2 Ors. ....Petitioner V/S Tata Capital Hsg. Finance Ltd. And Punita ....Respondent Sharma And Anr.
WITH NOTICE OF MOTION (APPEALS) NO. 242 OF 2018 In APPEALS LODGING NO . 322 OF 2017 Jaipuria Buildcon Pvt Ltd And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Ltd And Sanjay ....Respondent Sharma And Anr (respondents) WITH NOTICE OF MOTION (APPEALS) NO. 243 OF 2018 In APPEALS LODGING NO . 320 OF 2017 Jaipuria Buildcon Pvt. Ltd. And 2 Ors. ....Petitioner V/S Page 8/12 ::: Uploaded on - 31/08/2018 ::: Downloaded on - 01/09/2018 02:57:33 ::: Tata Capital Housing Finance Ltd. And Anugrah ....Respondent Sasena And Anr.
WITH NOTICE OF MOTION (APPEALS) NO. 170 OF 2018 In APPEALS 43 OF 2018 Jaipuria Buildcon Pvt. Ltd. And 2 Ors. ....Petitioner V/S Tata Capital Housing Finance Ltd. And 2 Ors. ....Respondent WITH NOTICE OF MOTION (APPEALS) NO. 177 OF 2018 In APPEALS 44 OF 2018 Jaipuria Buildcon Pvt. Ltd. And 2 Ors. ....Petitioner V/S Tata Capital Housing Finance Ltd. And 2 Ors. ....Respondent WITH NOTICE OF MOTION (APPEALS) NO. 174 OF 2018 In APPEALS 45 OF 2018 Jaipuria Buildcon Pvt. Ltd. And 2 Others ....Petitioner V/S Tata Capital Housing Finance Ltd. And 2 Others ....Respondent WITH NOTICE OF MOTION (APPEALS) NO. 173 OF 2018 In APPEALS 48 OF 2018 Page 9/12 ::: Uploaded on - 31/08/2018 ::: Downloaded on - 01/09/2018 02:57:33 ::: Jaipuria Buildcon Pvt Ltd And 2 Others ....Petitioner V/S Tata Capital Housing Finance Ltd And 2 Ors ....Respondent WITH NOTICE OF MOTION (APPEALS) NO. 176 OF 2018 In APPEALS 50 OF 2018 M/s. Jaipuria Buildcon Pvt. Ltd. And 2 Ors. ....Petitioner V/S M/s. Tata Capital Housing Finance Ltd. And 2 ....Respondent Ors.
WITH NOTICE OF MOTION (APPEALS) NO. 171 OF 2018 In APPEALS 51 OF 2018 Jaipuria Buildcon Pvt Ltd And 2 Others ....Petitioner V/S Tata Capital Housing Finance Ltd And 2 Ors ....Respondent WITH NOTICE OF MOTION (APPEALS) NO. 172 OF 2018 In APPEALS 53 OF 2018 Jaipuria Buildcon Pvt. Ltd. And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Ltd. And 2 Ors ....Respondent WITH NOTICE OF MOTION (APPEALS) NO. 167 OF 2018 In Page 10/12 ::: Uploaded on - 31/08/2018 ::: Downloaded on - 01/09/2018 02:57:33 ::: APPEALS 55 OF 2018 M/s Jaipuria Buildcon Pvt Ltd And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Ltd And 2 Ors ....Respondent WITH NOTICE OF MOTION (APPEALS) NO. 301 OF 2018 In APPEALS 100 OF 2018 Jaipuria Buildcon Pvt. Ltd. And 2 Ors. ....Petitioner V/S Tata Capital Housing Finance Ltd. And 2 Ors. ....Respondent WITH APPEALS NO. 83 OF 2018 In ARBITRATION PETITION 1279 OF 2016 Jaipuria Buildcon Pvt. Ltd. And 2 Ors ....Petitioner V/S Tata Capital Housing Finance Ltd. And 2 Ors ....Respondent CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 31st August, 2018 Page 11/12 ::: Uploaded on - 31/08/2018 ::: Downloaded on - 01/09/2018 02:57:33 ::: P.C. :
Due to paucity of time the matter is adjourned for Admission.Ad-interim relief if any to continue till then. Stand over to 07/09/2018.
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