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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(ii) in The Cuttack Municipal Council Control and Supervision of Slaughter Houses and Business Carried on by Butchers Bye-laws, 1980

(ii)An Oriya copy of the price list of meat shall be kept hung up in front of the slaughter house and the meat stalls and any other places where the meat is permitted to be sold by the Executive Officer of Cuttack Municipality.