Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(b) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

(b)While seeking approval of the common cadre authority, the Sugar Mills shall intimate the reasons for offering defence at the cost of the sugar Mill and furnish such other information as the cadre authority may require for disposal of the request of the sugar Mills.