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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 12(1)(a) in Securities And Exchange Board Of India (Ombudsman) Regulations, 2003

(a)draw up an annual budget for his office in consultation with the Board and shall incur expenditure within and in accordance with the provisions of the approved budget;