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[Cites 0, Cited by 0] [Section 1(5)] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(5)(e) in Bihar Electricity Grid Code, 2010

(e)be responsible for carrying out real time operations for grid control and despatch of electricity within the State through secure and economic operation of the State Grid in accordance with the Grid Standards and the State Grid Code.