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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(1) in The Rajasthan Municipal Service Rules, 1963

(1)The Director shall, immediately after the receipt of the applications in Form I under Rule 40 verify the correctness of the particulars mentioned therein with reference to the service record and prepare a list of all such officers gradewise in each category in the other of seniority.