Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] State of West Bengal - Subsection Section 12A(6) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979. (6)The officers appointed in the Bureau shall have jurisdiction over the whole of West Bengal.]