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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(12) in The Chennai Corporation Servants Conduct Rules, 1968

(12)Corporation servants may become members of Co-operative House' Building Societies.Explanation. - Co-operative house building societies aforesaid shall include all types of co-operative societies whose object is the construction of houses for their members or the grant of loans for such construction by their members.