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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(ix) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(ix)watching and evaluating the progress of construction, maintenance and supervision of primary and secondary schools in the district and also the schemes for providing education for all in the district; and