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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Madhya Pradesh - Subsection

Section 110(2) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(2)Intermediate Examination by Correspondence Course :-
(a)Rs. 260 (inclusive of Tuition & Examination Fee);
(b)For one subject-Rs. 50 (exclusive of Examination Fee);
(c)For two subject-Rs. 100 (exclusive of Examination Fee);
(d)For three or more subject-Full fee as prescribed in (a) above;
(e)For change of subject/subjects/Medium (Faculty- Rs. 20 for the application received upto 31st of December.
Application received after 31st of December will not be entertained for consideration in any case.(2-a) Intermediate Examination in Art, Science, Commerce or Agriculture- Rs. 40 by each candidate from a recognised institution Rs. 50 by each private candidate.