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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Nagaland - Subsection

Section 5(1)(viii) in The Global Open University (Nagaland) Act, 2006

(viii)to collaborate, cooperate and act jointly with other organizations, institutions Universities etc. within and outside India, particularly in the fields of medical education, Engineering Technology, Environmental Science, Law and Fine Arts etc., for strengthening research and improving the quality of instructions to students;