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[Cites 0, Cited by 3] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2) in The West Bengal College Service Commission Act, 1978

(2)[ Notwithstanding anything contained in sub-section (1),-
(a)any recommendation, made before the constitution of the Commission, by the Selection Committee referred to in the first proviso to section 3 of the West Bengal College Teachers (Security of Service) Act, 1975 for appointment to any post of Teacher of a college shall remain valid for a period of one year and six months from the date of such recommendation and appointment to such post shall be made on such recommendation;
(b)recommendation of the Commission shall not be necessary with respect to the appointment, on a part-time basis,-
(i)to a post of Teacher of a college in the professional subject of law, accountancy, business organisation or secretarial practice, or
(ii)to any vacancy for a period not exceeding six months in any other post of Teacher of a college occurring by reason of leave.]